LexSUBHASIS TALAPATRA,. M.S.SAHOO
288 recorded High Court judgment(s) · 2022–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 288 |
Disposal nature
| Disposed Off | 265 |
| Allowed | 7 |
| Dismissed | 7 |
| Dismissed For Default/Non-Prosecution | 3 |
| Converted | 3 |
| Withdrawn | 1 |
| Partly Allowed | 1 |
| Infructuous | 1 |
Recent judgments
- EXECUTIVE ENGINEERELECT CESU,CUTTACK v. M/S.PASUPATI FEEDS,KHAIRAPARI,CUTTACK — Orissa High Court (2023-03-31)
- M/S MAYURBHANJ METALS LTD. v. GENERAL SECY., BAMANGHATY SILPA MAZDOOR SANGHA — Orissa High Court (2023-03-31)
- BAMANAGHATY SILPA MA v. COLLECTOR and DIST.MA — Orissa High Court (2023-03-31)
- KISHOR MALLICK v. PRESIDING OFFICER,LABOUR COURT — Orissa High Court (2023-03-31)
- EE,ELECTRICAL,CITY DD NO-II v. OMBUDSMAN NO-1 — Orissa High Court (2023-03-31)
- EXECUTIVE ENGINEERELECTRICALCESU PURI ELECTRICAL DIVISION v. FAGUBHUSAN PARIDA — Orissa High Court (2023-03-31)
- MANJEET @ MANJIT SINGH v. STATE OF ODISHA — Orissa High Court (2023-03-16)
- MANAGEMENT OF SAIL v. P.O.,INDUSTRIAL TRI — Orissa High Court (2023-03-16)
- SUKANTA KUMAR BISOYI v. STATE OF ODISHA — Orissa High Court (2023-03-16)
- SANDHYA MISHRA v. STATE and ORS. — Orissa High Court (2023-03-16)