LexSUBHASIS TALAPATRA(CJ),MISS SAVITRI RATHO
134 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 134 |
Disposal nature
| Disposed Off | 122 |
| Withdrawn | 6 |
| Dismissed | 3 |
| Infructuous | 1 |
| Dismissed For Default/Non-Prosecution | 1 |
| Not Pressed | 1 |
Recent judgments
- KAPILA SETHI v. STATE — Orissa High Court (2023-09-29)
- DR.PRAVABATI KAR v. STATE OF ODISHA — Orissa High Court (2023-09-29)
- ANITA MOHAPATRA v. STATE OF ODISHA — Orissa High Court (2023-09-29)
- M/S.JSW STEEL LTD v. MICRO AND SMALL ENTERPRISE FACILITATION COUNCIL,CUTTACK — Orissa High Court (2023-09-29)
- CHINABIHARI MOHANTA v. STATE OF ORISSA — Orissa High Court (2023-09-29)
- SANJAYA KUMAR MALLIK v. STATE OF ODISHA — Orissa High Court (2023-09-27)
- SHIVASAKTI CLUB, BBSR v. STATE OF ODISHA — Orissa High Court (2023-09-27)
- STATE OF ODISHA v. RANJAN KUMAR GIRI — Orissa High Court (2023-09-26)
- STATE OF ODISHA v. AMARJYOTI BARIK — Orissa High Court (2023-09-26)
- STATE OF ODISHA v. SATYANARAYAN SAHU — Orissa High Court (2023-09-26)