LexSUBHASIS TALAPATRA(CJ),. M.S.SAHOO
170 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Orissa High Court | 170 |
Disposal nature
| Disposed Off | 166 |
| Dismissed | 3 |
| Withdrawn | 1 |
Recent judgments
- STATE OF ODISHA v. SANTOSH KUMAR SENAPATI — Orissa High Court (2023-09-27)
- AKHILA BEHERA v. STATE OF ODISHA — Orissa High Court (2023-09-27)
- STATE OF ODISHA v. SHUBHAKANTA BEHERA — Orissa High Court (2023-09-25)
- STATE OF ODISHA v. GANGA SAGAR CHITA — Orissa High Court (2023-09-25)
- STATE OF ODISHA v. SATYA PRAKASH BASTIA — Orissa High Court (2023-09-25)
- STATE OF ODISHA v. ABINASH DASH — Orissa High Court (2023-09-25)
- STATE OF ODISHA v. JITENDRA KUMAR SAHU — Orissa High Court (2023-09-25)
- STATE OF ODISHA v. HIMANSHU BHUSAN MAHAKUD — Orissa High Court (2023-09-25)
- STATE OF ODISHA v. JHANAMANI SOREN — Orissa High Court (2023-09-25)
- STATE OF ODISHA v. SANJUKTA SAHOO — Orissa High Court (2023-09-25)