SUBHASIS TALAPATRA(CJ)

40 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• DINESH KHANDELWAL v. KAMAL KISHORE KHANDELWAL — Orissa High Court (2023-09-22)
• SANJIV GANGADEV v. INDIAN OIL CORPORATION LTD. — Orissa High Court (2023-09-22)
• RASHMI RANJAN MOHAPATRA v. AI CHAMPDANY INDUSTRIES LIMITED — Orissa High Court (2023-09-22)
• BISWAJAYA DAGARA v. BIRAT CHANDRA DAGARA — Orissa High Court (2023-09-22)
• RAJENDER SINGH v. M/S. BHARAT SANCHAR NIGAM LTD. — Orissa High Court (2023-09-22)
• M/S.ISAR ENGINEERS PVT. LTD. v. MAHANADI COALFIELDS LTD. — Orissa High Court (2023-09-15)
• M/S.HINDUSTAN PREFAB LIMITED(GOVT. OF INDIA ENTERPRISE) v. NATIONAL LAW UNIVERSITY — Orissa High Court (2023-09-08)
• BIBEK JENA v. M/S MAHINDRA AND MAHINDRA FINANCE SERVICE LTD. — Orissa High Court (2023-09-08)
• PRAGYANA PARAMITA PARIDA v. M/S. SREI EQUIPMENT FINANCE PVT. LTD., KOLKATA — Orissa High Court (2023-09-08)
• SOURAV SEKHAR BEHERA v. STATE OF ODISHA — Orissa High Court (2023-09-08)