SUBHASIS TALAPATRA,. B. P. ROUTRAY

106 recorded High Court judgment(s) · 2022–2023

Courts

Disposal nature

Recent judgments

• THE EXECUTIVE ENGINEER (ELECTRICAL), TPCODL, BHUBANESWAR v. RAGHUNATH SAHOO — Orissa High Court (2023-01-20)
• BARENDRA DAS v. JOINT COMNR.CONSOLID — Orissa High Court (2022-12-23)
• HADU@HADA GOND v. STATE OF ORISSA — Orissa High Court (2022-07-12)
• SURENDRA MUNDA v. STATE OF ORISSA — Orissa High Court (2022-07-12)
• MADHUSMITA SWAIN v. TAPAS KU.DALEI — Orissa High Court (2022-07-12)
• GOLEKH MALIK v. STATE OF ODISHA, HOME DEPT — Orissa High Court (2022-07-12)
• NAIKU MAJHI v. STATE — Orissa High Court (2022-07-12)
• GITANJALI SAHOO v. BISWAJIT BEHERA — Orissa High Court (2022-07-12)
• PRITILATA DASH v. S.P.,KHURDA — Orissa High Court (2022-07-12)
• PRAMILA PATRA v. STATE OF ODISHA — Orissa High Court (2022-07-11)