LexSUBHASIS DASGUPTA
1,803 recorded High Court judgment(s) · 2013–2023
Open in Lexace · Search this judge's casesCourts
| Calcutta High Court | 1803 |
Disposal nature
| DISPOSED | 1628 |
| DISMISSED FOR DEFAULT | 49 |
| DISMISSED | 37 |
| DISMISSED AS WITHDRAWN | 26 |
| DISMISSED FOR NON PROSECUTION | 24 |
| DISMISSED AS NOT PRESSED | 20 |
| DISMISSED AS INFRUCTUOUS | 9 |
| ALLOWED | 5 |
Recent judgments
- DURGAPUR FREIGHT TERMINAL PVT LTD v. TITAGARSH LOGISTICS INFRASTRUCTURE PVT LTD AND ORS — Calcutta High Court (2023-02-20)
- ARUP KUMAR GUCHAIT v. SHAKTIPADA GUCHAIT AND ORS — Calcutta High Court (2023-02-20)
- BOARD OF TRUSTEES FOR THE SYAMA PRASAD MOOKERJEE PORT KOLKATA v. INLAND VIKASH LTD AND ANR — Calcutta High Court (2023-02-20)
- MANGALA SADHUKHAN v. ANNAPURNA MONDAL — Calcutta High Court (2023-02-20)
- RAM CHANDRA PAUL v. GOPAL PAUL AND ORS — Calcutta High Court (2023-02-20)
- MADHABI MUKHERJEE AND ORS. v. PUSHPA DUBEY AND ORS. — Calcutta High Court (2023-02-20)
- GITA DAS (DUTTA) ALIAS GITA DAS v. ALIUL HAQUE AND ANR — Calcutta High Court (2023-02-20)
- BINA KEDIA AND ORS v. RAKESH KUMAR KEDIA AND ANR — Calcutta High Court (2023-02-20)
- WELLWORTH VANIJYA PVT LTD AND ANR v. STATE OF WEST BENGAL AND ORS. — Calcutta High Court (2023-02-20)
- MESSRS. SINGHWI AND COMPANY AND ORS v. CHARU DIESELS LLP AND ANR — Calcutta High Court (2023-02-20)