SUBHASH VIDYARTHI

18,078 recorded High Court judgment(s) · 2021–2026

Courts

Allahabad High Court

18078

Allowed/Partly Allowed on merits/Granted	10444
Allowed/Partly Allowed on merits	2416
Dismissed on merits/Rejected	1984
Disposed off/Decided on merits	1678
Dismiss other than merit(DD/Non Prosec./Abated)	656
DISMISSED AS NOT PRESSED	546
DISMISSED AS INFRUCTUOUS	181
Dismissed on merits	76

CHHOTE LAL @ ACHCHHE LAL TIWARI v. STATE OF U.P.THRU DIST. MAGISTRATE AMBEDKAR NAGAR AND ANR. — Allahabad High Court (2026-05-18)
MOHAMMAD TAYYAB @ CHAND v. COMMISSIONER DEVI PATAN MANDAL GONDA and ANOTHER — Allahabad High Court (2026-05-04)
NEETI VERMA v. STATE OF U.P. THRU. PRIN. SECY. HOME AND ANOTHER — Allahabad High Court (2026-03-25)
KAUSHAL PRASAD TIWARI v. STATE OF U.P.THROUGH SECY SECONDARY EDUCATION — Allahabad High Court (2026-03-13)
CHANDRALEKHA SINGH v. CANARA BANK REGIONAL OFFICE,LKO. THRU. AUTH. OFFICER/CHIEF MANAGER AND 3 OTHERS — Allahabad High Court (2026-03-13)
KSHETRIYA SRI GANDHI ASHRAM AKBARPUR THRU. TRUSTEE MEMBER v. STATE OF U.P. THRU. REGISTRAR FIRMS SOCIETIES and CHITS VIKAS — Allahabad High Court (2026-03-09)
RAGHVENDRA PANDEY v. STATE OF U.P.THROUGH SECY SECYNDARY EDUATION — Allahabad High Court (2026-02-16)
FEROZE AHMAD v. STATE BANK OF INDIA THROUGH CHAIRMAN CORPORATE CENTRE NARIMA — Allahabad High Court (2026-02-13)
KRISHNA KUMAR PANDEY v. STATE OF U.P.THRU SECY.SECONDARY EDUCATION AND 4 ORS — Allahabad High Court (2026-02-10)
state of U.P. through collector ayodhya v. Samarath Narayan and 3 others — Allahabad High Court (2026-01-03)