LexSUBHASH UPADHYAY
223 recorded High Court judgment(s) · 2024–2026
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 223 |
Disposal nature
| DISPOSED | 67 |
| ALLOWED | 42 |
| DISMISSED IN DEFAULT | 33 |
| DISMISSED | 29 |
| DISMISSED AS INFRUCTUOUS | 25 |
| DISMISSED AS WITHDRAWN | 25 |
| GRANTED | 2 |
Recent judgments
- ANJALI ARORA v. RAJENDRA SINGH MUNOLA — Uttarakhand High Court (2026-06-03)
- POORVA SATI v. ANIL CHANDRA BHATT — Uttarakhand High Court (2026-06-03)
- HEMA DHYANI DEWRANI v. AANSHUL DEWRANI — Uttarakhand High Court (2026-06-03)
- MEENAKSHI BISHT v. ABHISHEK MALL — Uttarakhand High Court (2026-06-03)
- ANURADHA v. MANISH — Uttarakhand High Court (2026-06-03)
- SONAKSHI SHARMA v. PIYUSH JAIN — Uttarakhand High Court (2026-06-03)
- MEHBOOB ALAM v. MEHRAJ RANI — Uttarakhand High Court (2026-06-03)
- REKHA ALIAS ANJALI v. MANOJ KUMAR MAURYA — Uttarakhand High Court (2026-06-03)
- MEENA KANDWAL v. VONOD CHAURASIA — Uttarakhand High Court (2026-06-03)
- SANDHYA DEVI v. VIKAS SINGH — Uttarakhand High Court (2026-06-03)