SUBHASH CHANDRA SHARMA

7,102 recorded High Court judgment(s) · 2020–2026

Courts

Allahabad High Court

7102

Allowed/Partly Allowed on merits	4339
Disposed off/Decided on merits	1143
Dismissed on merits	640
Dismiss other than merit(DD/Non Prosec./Abated)	412
DISMISSED AS INFRUCTUOUS	201
DISMISSED AS WITHDRAWN	128
Allowed/Partly Allowed on merits/Granted	91
DISMISSED AS NOT PRESSED	68

RAM BHAWAN v. STATE OF U.P. AND 9 OTHERS — Allahabad High Court (2026-05-13)
RAHUL KESHARWANI v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
DHARMVEER GAUTAM v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-13)
SANTRAJ YADAV v. STATE OF U.P. AND 2 OTHERS — Allahabad High Court (2026-05-13)
SHER SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
HIMANSHU SINGH YADAV ALIAS PUNEET KUMAR v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
SUNIL SHUKLA AND 3 OTHERS v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
SARJAN v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2026-05-11)
SURENDRA KUMAR AND ORS. v. STATE OF U.P. — Allahabad High Court (2026-05-11)
JAI RAM AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2026-05-11)