LexSUBHASH CHAND,RAMESH SINHA
200 recorded High Court judgment(s) · 2019–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 200 |
Disposal nature
| Dismissed on merits | 86 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 77 |
| Disposed off/Decided on merits | 28 |
| Allowed/Partly Allowed on merits | 9 |
Recent judgments
- VISHAL SINGH @ OM SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-13)
- MANOJ JATAV AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-13)
- AMIT YADAV AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-13)
- RAMA KANT SHARMA AND 2 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-13)
- SATYANARAYAN AND 2 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-13)
- ABDUL MAZID AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-13)
- PAWAN KUMAR MISHRA v. STATE OF U.P. — Allahabad High Court (2021-01-13)
- RASHID v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-01-13)
- ABHAY KUMAR SINGH v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-01-13)
- ANWAR v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-01-13)