LexSUBHASH CHAND,MANOJ KUMAR GUPTA
134 recorded High Court judgment(s) · 2020–2021
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 134 |
Disposal nature
| Dismissed on merits | 62 |
| Disposed off/Decided on merits | 49 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 22 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- SADHANA SINGH v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-16)
- TUFAIL v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-16)
- MAURYA SHREE AND 28 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-16)
- SAMEER AGARWAL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-16)
- RAHUL v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-16)
- Vipin v. State of U.P. through Its chief Secretary (Home) — Allahabad High Court (2021-08-16)
- REENA DEVI v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-16)
- NITISH SANDILYA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-08-16)
- MUSHAHID QURESHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2021-08-16)
- Imran and 2 others v. STATE OF UP AND OTHERS — Allahabad High Court (2021-08-16)