SUBHASH CHAND,. KAUSHAL JAYENDRA THAKER

199 recorded High Court judgment(s) · 2021–2021

Courts

Allahabad High Court

199

Disposed off/Decided on merits	77
Dismissed on merits	73
Allowed/Partly Allowed on merits	38
Dismiss other than merit(DD/Non Prosec./Abated)	11

SMT. RASHMI KUSHWAHA and 2 OTHERS v. SRI SHAILENDRA KUSHWAHA @ VAIBHAVKANT — Allahabad High Court (2021-10-08)
PUSHPENDRA DUBEY v. PRATIMA DEVI — Allahabad High Court (2021-10-08)
ABHISHEK SAHU @ BALA JI v. VAISHALI @ SONI SAHU — Allahabad High Court (2021-10-08)
JAMUNA PRASAD YADAV v. STATE OF U P AND 2 OTHERS — Allahabad High Court (2021-10-08)
PROFESSOR DR. OM PRAKASH PANDEY v. JAYANTI PANDEY — Allahabad High Court (2021-10-07)
DHARAM BEER NISHAD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2021-10-07)
MURARI LAL v. STATE OF U.P. AND OTHERS — Allahabad High Court (2021-10-07)
C/M FALAH DARIAN SABRI AND 2 OTHERS v. State of U.P. AND 4 OTHERS — Allahabad High Court (2021-10-07)
MOHD. SAPHEEK v. STATE OF U.P.and 3 ORS. — Allahabad High Court (2021-10-06)
SMT MANJU SINGH v. M/S ASHOK HOTEL and OTHERS — Allahabad High Court (2021-10-06)