LexSUBHASH CHAND,B.AMIT STHALEKAR
21 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 21 |
Disposal nature
| Disposed off/Decided on merits | 11 |
| Dismissed on merits | 7 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 3 |
Recent judgments
- RAMBHAN SINGH v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-11-19)
- MOHIT THAKUR AND 5 OTHERS v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-11-19)
- BHAGVAN DIN v. State of U.P. AND ANOTHER — Allahabad High Court (2020-11-18)
- RAJEEV KUMAR v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-24)
- RAM AVTAR SONI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-09-24)
- FARMAN AND ANOTHER v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-24)
- RAM MOHAN PATEL @ RAM SOHAN AND 4 OTHERS v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-24)
- NASRUDDIN v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-09-24)
- VINOD v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-23)
- ARUN SONKAR (MINOR) v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-09-23)