LexSUBHASH CHAND,ARVIND KUMAR MISHRA-I
95 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 95 |
Disposal nature
| Disposed off/Decided on merits | 57 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 28 |
| Dismissed on merits | 9 |
| Allowed/Partly Allowed on merits | 1 |
Recent judgments
- STATE OF UP v. OM PRAKASH KUSHWAHA — Allahabad High Court (2020-11-11)
- CHITRAJ AND ANOTHER v. STATE OF U.P. — Allahabad High Court (2020-11-09)
- HARIHAR DUTT AND ANOTHER v. STATE — Allahabad High Court (2020-11-05)
- VIRENDRA v. STATE OF U.P. — Allahabad High Court (2020-11-05)
- RIYA AND ANOTHER v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-11-05)
- SURAJ BHAN SINGH v. STATE — Allahabad High Court (2020-11-05)
- INDER v. STATE — Allahabad High Court (2020-11-05)
- UDAYVIR v. STATE OF U.P. — Allahabad High Court (2020-11-05)
- BALWANT v. STATE OF U.P. — Allahabad High Court (2020-11-05)
- HARI SINGH AND ANOTHER v. STATE — Allahabad High Court (2020-11-04)