LexSUBHASH CHAND,ANJANI KUMAR MISHRA
38 recorded High Court judgment(s) · 2020–2020
Open in Lexace · Search this judge's casesCourts
| Allahabad High Court | 38 |
Disposal nature
| Disposed off/Decided on merits | 18 |
| Dismissed on merits | 10 |
| Dismiss other than merit(DD/Non Prosec./Abated) | 10 |
Recent judgments
- RAMSUKHI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-10)
- SMT. MANJU DEVI v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-10)
- KALPANA GUPTA AND ANOTHER v. State of U.P. AND 6 OTHERS — Allahabad High Court (2020-12-10)
- RAKESH TIWARI ALIAS RAJAN TIWARI v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-10)
- SADHANA SINGH v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-12-10)
- AMMAR HUSAIN v. State of U.P. AND 4 OTHERS — Allahabad High Court (2020-12-10)
- DULAR CHAND RAJBHAR v. State of U.P. AND 8 OTHERS — Allahabad High Court (2020-12-10)
- SARFARAZ KHAN v. STATE OF U P AND 4 OTHERS — Allahabad High Court (2020-12-10)
- FARZANA BEGAM v. State of U.P. AND 2 OTHERS — Allahabad High Court (2020-12-10)
- DAYANAND MOGHA v. State of U.P. AND 3 OTHERS — Allahabad High Court (2020-12-10)