SUBHASH CHAND

1,109 recorded High Court judgment(s) · 2020–2021

Courts

Allahabad High Court

1109

Allowed/Partly Allowed on merits	948
Dismissed on merits	70
Disposed off/Decided on merits	60
Dismiss other than merit(DD/Non Prosec./Abated)	15
(unspecified)	12
Cases not falling above	4

RAJAN KUMAR v. State of U.P. — Allahabad High Court (2021-08-27)
VIYOG PANDEY v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-27)
ABHISHEK PANDEY v. State of U.P. — Allahabad High Court (2021-08-27)
PAPPU v. STATE OF UP AND ANOTHER — Allahabad High Court (2021-08-27)
BHAWARPAL SINGH AND 3 OTHERS v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-27)
DEEPAK SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-27)
MONU v. STATE OF UP AND ANOTHER — Allahabad High Court (2021-08-27)
BHAWAR SINGH v. State of U.P. AND ANOTHER — Allahabad High Court (2021-08-27)
RAN VIJAY SINGH v. STATE OF U.P. AND ANOTHER — Allahabad High Court (2021-08-27)
NEPAL SINGH @ DINESH v. State of U.P. — Allahabad High Court (2021-08-27)