SUBHASH B ADI,K.N.KESHAVANARAYANA

22 recorded High Court judgment(s) · 2011–2011

Courts

Disposal nature

Recent judgments

• ABDUL GANI MANIYAR S/O MOHIDDINSAB, v. THE KARNATAKA STATE BOARD OF — Karnataka High Court (2011-11-04)
• PRAKASH S/O BASAVARAJ HIREMATH v. THE CHAIRMAN — Karnataka High Court (2011-11-04)
• SRI. VIRUPAKSHAPPA AGADI S/O LATE SANGANNA v. K. S. SATYAMURTHY, — Karnataka High Court (2011-11-04)
• SUJAY S/O UMESH HUBBALLI v. SMT PREETI W/O SUJAY HUBBALLI — Karnataka High Court (2011-11-04)
• STATE OF KARNATAKA v. SHANKAR SHIVAJI HIRAKI — Karnataka High Court (2011-11-04)
• SIDDESHWAR EDUCATION SOCIETY, MORAB. v. GURAPPA MALLAPPA PATIL, — Karnataka High Court (2011-11-04)
• K. VEERAPPA S/O K. H. VEERAPPA v. SMT. CHINNUR AMARAVVA W/O LATE CHINNUR — Karnataka High Court (2011-11-02)
• SHRI. MADIWALAPPA S/O MALLAPPA KULLUR, v. COMMON CADRE AUTHORITY — Karnataka High Court (2011-10-31)
• THE STATE OF KARNATAKA v. RAVOOF — Karnataka High Court (2011-10-17)
• STATE OF KARNATAKA v. CHAPE GOVINDAPPA — Karnataka High Court (2011-09-30)