LexSUBHASH B ADI
4,013 recorded High Court judgment(s) · 2007–2013
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 4013 |
Disposal nature
| DISMISSED | 1642 |
| ALLOWED | 868 |
| DISPOSED | 849 |
| Partly Allowed | 445 |
| Dismissed for Non-Prosecution | 105 |
| ALLOWED AND REMANDED | 68 |
| REJECTED | 23 |
| IA/Memo/VK/OP in disposal | 4 |
Recent judgments
- THE DIRECTOR v. THE DIVISIONAL MANAGER — Karnataka High Court (2013-03-01)
- MR GOVINDARAJAN S/O SUNDARAJGOPALAN v. MRS S P MARAGATHEM W/O S PADMANABHAN — Karnataka High Court (2013-03-01)
- SMT NIRMALA KUMARI v. H D NANDAKUMAR — Karnataka High Court (2013-03-01)
- R N JAYANTH S/O R N NANJUNDAPPA v. R N RAJANNA S/O PATEL NANJAPPA — Karnataka High Court (2013-02-28)
- R N JAYANTH S/O R N NANJUNDAPPA v. R N RAJANNA S/O PATEL NANJAPPA — Karnataka High Court (2013-02-28)
- SMT SHAMIMUNISA W/O SHEIK MOHAMMED v. SRI G SHIVANNA S/O SRI GURUANJACHAR — Karnataka High Court (2013-02-28)
- K P POONACHA v. THE STATION HOUSE OFFICER — Karnataka High Court (2013-02-27)
- MANJUNATHA v. STATE OF KARNATAKA — Karnataka High Court (2013-02-27)
- RAVI KUMAR @ RAVI @ CIRCLE RAVI, v. STATE OF KARNATAKA — Karnataka High Court (2013-02-27)
- SRI SATHPATHI VENKATARAVANA v. STATE OF KARNATAKA — Karnataka High Court (2013-02-27)