SUBHAS MEHLA

2,663 recorded High Court judgment(s) · 2025–2026

Courts

Disposal nature

Recent judgments

• RAJNI JASSAL v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• NITIN SAINI @ NITTEN v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• KULDEEP SINGH v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• POONAM BAJAJ AND ANOTHER v. STATE OF HARYANA AND ANOTHER — Punjab & Haryana High Court (2026-05-29)
• RAVISH JAIN AND ANR v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• VIJAY L8UXMI v. STATE OF PUNJA BAND OTHDERS — Punjab & Haryana High Court (2026-05-29)
• GURMEET SINGH ALIAS FAUJI v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• RAVI KUMAR @ BABLU v. STATE OF PUNJAB — Punjab & Haryana High Court (2026-05-29)
• SAPNA RANI v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)
• VISHWESHAR ALIAS RINKU AND ANOTHER v. STATE OF HARYANA AND OTHERS — Punjab & Haryana High Court (2026-05-29)