SRI SANJAYA KUMAR MISHRA, C.J., SUJIT NARAYAN PRASAD

46 recorded High Court judgment(s) · 2023–2023

Courts

Jharkhand High Court

Dismissed	22
Dropped	6
Disposed Off	5
Allowed	4
Dismissed as Withdrawn	4
Dissmiss For Default/Non-Prosecution	2
Dismissed AS Infractous	1
Abated	1

PRERNA v. JHARKHAND STATE ELECTRICITY BOARD THROUGH ITS CHAIRMAN — Jharkhand High Court (2023-08-07)
RAM PRAKASH RAJ SINKU v. JHARKHAND STATE ELECTRICITY BOARD NOW JHARKHAND URJA VIKAS NIGAM LIMITED THROUGH ITS CHAIRMAN — Jharkhand High Court (2023-08-07)
THE STATE OF JHARKHAND THROUGH THE SECRETARY ROAD CONSTRUCTION DEPTT v. SUSHILA KUMARI — Jharkhand High Court (2023-02-24)
Satyadeo Singh And Ors v. Urban Development Department — Jharkhand High Court (2023-02-24)
SAMSAD ALAM v. STATE OF JHARKHAND — Jharkhand High Court (2023-02-24)
DR PRABHAT KUMAR v. STATE OF JHARKHAND THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2023-02-24)
GAYATRI KUMARI v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-02-23)
DR ISWAR CHAND BIDYASAGAR v. STATE OF JHARKHAND — Jharkhand High Court (2023-02-23)
SHAMBHU PRASAD SAH v. LAW DEPARTMENT — Jharkhand High Court (2023-02-23)
THE STATE OF JHARKHAND v. KISMAT BEGUM SINCE DIED — Jharkhand High Court (2023-02-23)