SRI SANJAYA KUMAR MISHRA, C.J.,SRI ANANDA SEN, J

837 recorded High Court judgment(s) · 2023–2023

Courts

Jharkhand High Court

837

Dismissed	229
Dismissed as Withdrawn	193
Disposed Off	182
Allowed	131
Dropped	33
Dissmiss For Default/Non-Prosecution	23
Disposed Off As Infractous	12
Appeal Is Partly Allowed	9

SUNIL KUMAR MAHTO v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2023-12-27)
JHARKHAND URJA SANCHRAN NIGAM LTD v. M/S BNC POWER PROJECT LTD THROUGH ITS DIRECTOR MR RAJESH CHAUDHARI — Jharkhand High Court (2023-12-22)
M/S C G G CONSTRUCTION THROUGH ITS PROPRIETOR RAJESH SINGH v. THE STATE OF JHARKHAND THROUGH ITS PRINCIPAL SECRETARY HEALTH EDUCATION AND FAMILY WELFARE DEPTT — Jharkhand High Court (2023-12-21)
MS AMIT REALTY PVT LTD THROUGH ITS DIRECTOR SHRI MADAN LAL JAIN v. STATE OF JHARKHAND — Jharkhand High Court (2023-12-21)
GAUTAM COAL WORKS PRIVATE LIMITED THROUGH ITS MANAGING DIRECTOR MANENDRA KUMAR SINGH v. THE CENTRAL COALFIELDS LTD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR — Jharkhand High Court (2023-12-21)
BABITA SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-12-21)
KUSUMBI ORAIN v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-12-21)
ISSM CONSORTIUM REPRESENTED BY MINTU ROY NANDI v. BHARAT COKING COAL LTD THROUGH ITS CHIEF MANAGING DIRECTOR — Jharkhand High Court (2023-12-21)
PUTUL PANDEY v. JAMSHEDPUR NOTIFIED AREA COMMITTEE THROUGH ITS SPECIAL OFFICER — Jharkhand High Court (2023-12-21)
NISHIKANT DUBEY v. UNION OF INDIA — Jharkhand High Court (2023-12-20)