SRI SANJAYA KUMAR MISHRA, C.J., . SANJAY KUMAR DWIVEDI

27 recorded High Court judgment(s) · 2023–2023

Courts

Disposal nature

Recent judgments

• LEYAKAT SHEIKH And ORS. v. STATE — Jharkhand High Court (2023-10-18)
• TAJAMUL SHEIKH v. STATE — Jharkhand High Court (2023-10-18)
• MOHAN PRASAD YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-07-21)
• AMIT KUMAR v. THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPTT OF AGRICULTURE AND CANE DEVELOPMENT — Jharkhand High Court (2023-07-20)
• SUDHINDRANATH AND MOLINA MUKHERJEE SOCIAL DEVELOPMENT TRUST THROUGH ITS TRUSTEE PRADEEP MUKHERJEE v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-07-20)
• ASSOCIATION OF MINORITY TEACHERS TRAINING COLLEGE COLLEGE OF JHARKHAND THROUGH DR SAIFULLAH KHALID v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-07-20)
• INDU BALA PATHAK v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-07-20)
• BINOD BIHARI MAHTO KOYLANCHAL UNIVERSITY PRIVATE TEACHERS TRAINING COLLEGE ASSOCIATION v. STATE OF JHARKHAND — Jharkhand High Court (2023-07-20)
• MS N P CONSTRUCTION THROUGH ITS PROPRIETOR SHRI PRAMOD SINGH v. STEEL AUTHORITY OF INDIA LTD THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR — Jharkhand High Court (2023-07-20)
• THE STATE OF JHARKHAND THROUGH THE PRINCIPAL SECRETARY MINES AND GEOLOGY DEPTT v. SHYAM NANDAN PRASAD VIDYARTHI — Jharkhand High Court (2023-07-20)