LexSRI SANJAYA KUMAR MISHRA, C.J., RONGON MUKHOPADHYAY
56 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 56 |
Disposal nature
| Dismissed | 18 |
| Dismissed as Withdrawn | 11 |
| Allowed | 9 |
| Disposed Off | 6 |
| Dismissed As Not Maintainable | 4 |
| Dismissed AS Infractous | 3 |
| Disposed Off As Infractous | 1 |
| Dissmiss For Default/Non-Prosecution | 1 |
Recent judgments
- MAYANK SINGH THAKUR v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-11-01)
- JYOTSHNA SINGH v. STATE OF JHARKHAND — Jharkhand High Court (2023-03-29)
- DHANANJAY SHARMA v. THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPTT OF ANIMAL HUSBANDRY — Jharkhand High Court (2023-03-29)
- SUJATA KUMARI v. THE STATE OF JHARKHAND THROUGH ITS CHIEF SECRETARY — Jharkhand High Court (2023-03-29)
- THE STATE OF JHARKHAND THROUGH SECRETARY DEPTT OF ANIMAL HUSBANDRY v. DHANANJAY SHARMA — Jharkhand High Court (2023-03-29)
- PANKAJ KUMAR YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-03-03)
- JITENDRA KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-03-03)
- VICKY KUMAR v. UNION OF INDIA THROUGH THE CHIEF SECRETARY — Jharkhand High Court (2023-03-03)
- THE STATE OF JHARKHAND THROUGH THE SECRETARY DEPTT OF AGRICULTURE ANIMAL HUSBANDRY AND CO OPERATIVE v. JEEVENDER KUNWAR — Jharkhand High Court (2023-03-03)
- ARUN KUMAR DUBEY v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-03-03)