LexSRI SANJAYA KUMAR MISHRA, C.J
27 recorded High Court judgment(s) · 2023–2023
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 27 |
Disposal nature
| Disposed Off | 11 |
| Allowed | 6 |
| Dropped | 6 |
| Appeal Is Partly Allowed | 1 |
| Dismissed as Withdrawn | 1 |
| Partly Allowed | 1 |
| Dismissed | 1 |
Recent judgments
- M/S BGR MINING AND INFRA PVT LTD THROUGH SAI TEJA NELLORE v. BHARAT COKING COAL LIMITED THROUGH ITS CHAIRMAN CUM MANAGING DIRECTOR — Jharkhand High Court (2023-12-11)
- M/S RADHEY SHYAM AGRAWAL THROUGH ITS AUTHORISED REPRESENTATIVE MR SANJAY AGARWAL v. M/S URANIUM CORPORATION OF INDIA LIMITED THROUGH ITS DGM (CIVIL) — Jharkhand High Court (2023-12-08)
- SHREERAM CHEMFOOD PVT LTD THROUGH ONE OF ITS DIRECTORS GOUTAM CHORARIA v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-11-03)
- SUDHPATI KHAN v. STATE OF JHARKHAND — Jharkhand High Court (2023-10-18)
- LAMPAT BAURI v. STATE OF JHARKHAND — Jharkhand High Court (2023-10-17)
- DELHI INTEGRATED MULTI MODAL TRANSIT SYSTEM LTD TH ITS AUTHORISED MR ASHVINI PARASHAR v. JHARKHAND URBAN INFRASTRUCTURE DEVELOPMENT COMPANY LIMITED THROUGH SHRI SURESH PASWAN — Jharkhand High Court (2023-08-18)
- M/S SAFEARTH CLEAN TECHNOLOGIES PRIVATE LIMITED THROUGH ITS DIRECTOR HEMANT KUMAR PODDAR v. M/S BARITECH INFRA PRIVATE LIMITED — Jharkhand High Court (2023-08-11)
- GIYAS SHAIKH And ORS. v. STATE — Jharkhand High Court (2023-08-11)
- SUN AND SONS CONSTRUCTION PVT LTD THROUGH ITS MANAGING DIRECTOR ARUN KUMAR SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2023-08-11)
- SAI INSPECTION AGENCY REPRESENTED BY ITS PROPRIETOR SRI B P SINGH v. UNION OF INDIA THROUGH GENERAL MANAGER SOUTH EASTERN RAILWAYS — Jharkhand High Court (2023-07-21)