LexSRI PRADEEP KUMAR SRIVASTAVA, J
10,094 recorded High Court judgment(s) · 2022–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 10094 |
Disposal nature
| Allowed | 6106 |
| Rejected | 1196 |
| Bail | 958 |
| Disposed Off | 734 |
| Dismissed as Withdrawn | 649 |
| Dismissed | 134 |
| Dismissed with modification | 80 |
| Dismissed AS Infractous | 56 |
Recent judgments
- BABITA DEVI v. SATNAM SINGH — Jharkhand High Court (2024-12-14)
- Sri Raghunath Mahto v. Sri Ramesh Kumar Jaiswal And Ors — Jharkhand High Court (2024-12-14)
- MANJU DEVI v. SRI RAM GENERAL INSURANCE CO LTD — Jharkhand High Court (2024-12-14)
- RUPAN DEVI v. M/S SUPER ROADWAYS PROP ANURAG MISHRA — Jharkhand High Court (2024-12-14)
- Icici Lombard General Insurance Company Limited Through Its Legal Manager Mr Dipankar Roy v. Geeta Devi And Ors — Jharkhand High Court (2024-12-14)
- SARITA DEVI ALIAS FULWA DEVI v. UDAY KUMAR — Jharkhand High Court (2024-12-14)
- RAN VIJAY YADAV v. THE MANAGER LEGAL SHARIRAM GENERAL INSURANCE COMPANY LTD — Jharkhand High Court (2024-12-14)
- KRISHNA PRASAD v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-13)
- LALITA KISKU v. TEJA RAM — Jharkhand High Court (2024-12-13)
- SHEO SHANKAR PRASAD v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-13)