LexSRI NARAYAN SINGH DHANIK, J
4,636 recorded High Court judgment(s) · 2010–2022
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 4636 |
Disposal nature
| ALLOWED | 1908 |
| DISPOSED | 1527 |
| DISMISSED | 421 |
| DISMISSED AS WITHDRAWN | 226 |
| DISMISSED IN DEFAULT | 214 |
| DISMISSED AS INFRUCTUOUS | 184 |
| GRANTED | 102 |
| REJECTED | 18 |
Recent judgments
- NITIN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-19)
- SAHID v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-19)
- FANA ALIAS MOHAMMAD IRFAN v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-19)
- SAGAR SINDHU MAHARAJ ALIAS DINESHANAND BHARTI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-19)
- ABHISHEK THAKUR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-19)
- MANOJ KUMAR SHARMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-19)
- AYYUB ALIAS HAKLA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-18)
- SATENDAR SINGH v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-18)
- UDIT KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-18)
- VIDHYAWATI v. STATE OF UTTARAKHAND — Uttarakhand High Court (2022-05-18)