LexSRI NARAYAN SINGH DHANIK, J
447 recorded High Court judgment(s) · 2006–2019
Open in Lexace · Search this judge's casesCourts
| Uttarakhand High Court | 447 |
Disposal nature
| DISPOSED | 212 |
| DISMISSED | 154 |
| DISMISSED AS WITHDRAWN | 26 |
| ALLOWED | 20 |
| (unspecified) | 14 |
| DISMISSED AS INFRUCTUOUS | 7 |
| GRANTED | 5 |
| CLOSED | 5 |
Recent judgments
- Commissioner Central Excise and Customs v. M/s Sud Pines Pvt Limited — Uttarakhand High Court (2019-07-10)
- Commissioner Central Excise and Customs v. Anil Kumar Sud — Uttarakhand High Court (2019-07-10)
- M/s Dujodwala Resins And Terpenes Ltd. v. State Of Uttarakhand AND ANOTHER — Uttarakhand High Court (2019-07-10)
- Commissioner Central Excise and Customs v. Pooran Chandra Dalakoti — Uttarakhand High Court (2019-07-10)
- Commissioner Central Excise and Customs v. Rakhsh Pal Shastri — Uttarakhand High Court (2019-07-10)
- COMMISSIONER CENTRAL EXCISE and CUSTOMS v. M/S DUJODWALA RESINS and TERPENES LTD and ANR — Uttarakhand High Court (2019-07-10)
- HARI RAM VERMA v. STATE OF UTTARAKHAND — Uttarakhand High Court (2019-05-30)
- NARENDRA KUMAR v. STATE OF UTTARAKHAND — Uttarakhand High Court (2019-05-30)
- MANAGING DIRECTOR FOOD CORPORATION OF INDIA v. SURESHANAND SHARMA — Uttarakhand High Court (2019-05-30)
- STATE OF UTTARAKHAND v. SUKH LAL — Uttarakhand High Court (2019-05-30)