LexSRI GAUTAM KUMAR CHOUDHARY, J
8,184 recorded High Court judgment(s) · 2021–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 8184 |
Disposal nature
| Allowed | 4652 |
| Rejected | 1546 |
| Dismissed | 555 |
| Dismissed as Withdrawn | 495 |
| Disposed Off | 347 |
| Dismissed AS Infractous | 102 |
| Dissmiss For Default/Non-Prosecution | 98 |
| Dismissed with modification | 92 |
Recent judgments
- MANOJ YADAV ALIAS MUNNA YADAV v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-12-06)
- ASHISH DAS ALIAS AMU DAS ALIAS AAMU DAS v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-12-06)
- PRABHAKAR TIGGA v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-12-06)
- DEEPAK KUMAR CHOUDHARY ALIAS DEEPAK CHOUDHARY v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-06)
- MANOHAR RAI v. SANTLAL CHOUDHARY — Jharkhand High Court (2024-12-06)
- RAGHU SAHU v. SMT PRABHA DEVI — Jharkhand High Court (2024-12-06)
- NAVEEN KUMAR MISHRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-12-06)
- JAY MANGAL HAZRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-11-22)
- MANOJ DANGI v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-11-22)
- SAMROM PAUL TOPNO v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-11-22)