LexSRI ANANDA SEN, J.,SRI PRADEEP KUMAR SRIVASTAVA, J
32 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 32 |
Disposal nature
| Allowed | 11 |
| Dismissed | 10 |
| Abated | 7 |
| Dismissed with modification | 2 |
| Appeal Is Partly Allowed | 2 |
Recent judgments
- BIHARI YADAV v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- ANIL KUMAR MAHTO v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- VISHAWANATH YADAV And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- BABU LAL HANSDA And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- RAJ KR.DUBEY And ANR. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- BABLU HARI v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- BABU NAYAK v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- KAILASH HARI v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-17)
- BHIMA HEMBRAM And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-16)
- SANE NATH MAHTO v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-16)