LexSRI ANANDA SEN, J.,SRI GAUTAM KUMAR CHOUDHARY, J
454 recorded High Court judgment(s) · 2024–2024
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 454 |
Disposal nature
| Dismissed | 220 |
| Allowed | 134 |
| Appeal Is Partly Allowed | 40 |
| Abated | 14 |
| Disposed Off | 9 |
| Dismissed with modification | 8 |
| Appeal Is Allowed | 7 |
| Dismissed as Withdrawn | 6 |
Recent judgments
- MAHABIR BAITHA v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-20)
- MD. FAROOQUE HUSSAIN KHAN MD. FAROOQUE HUSSAIN v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-20)
- CHANDAN KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-12-20)
- UMESH MAHTO And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-10)
- ABHIMANYU SINGH ALIAS SINTU SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-12-10)
- NARESH CHOUDHARY And ANR. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-10)
- ETWA BHUIYAN And ANR. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-10)
- KALKATTI MAHTO And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-10)
- VICKY RAVI DAS v. THE STATE OF JHARKHAND — Jharkhand High Court (2024-12-10)
- RAJENDRA KHATIK v. STATE OF JHARKHAND — Jharkhand High Court (2024-12-10)