SRI ANANDA SEN, J., . PRADEEP KUMAR SRIVASTAVA

39 recorded High Court judgment(s) · 2024–2025

Courts

Disposal nature

Recent judgments

• SURESH MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• GANGA RAM MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• SIKANDAR MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• RAM KISHUN MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• PARMANAND MANDAL ALIAS MOIL MANDAL ALIAS MONDAL MANDAL And ANR v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• BENGWA PASI v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• HORISH MANDAL ALIAS HORE MANDAL And ORS v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• NANDAN MANDAL v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• NIRANJAN MANDAL And ANR. v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-28)
• SUSHIL KUMAR OJHA v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-24)