SRI ANANDA SEN, J., . GAUTAM KUMAR CHOUDHARY

23 recorded High Court judgment(s) · 2024–2026

Courts

Disposal nature

Recent judgments

• MANJU KRISHNA v. STATE OF JHARKHAND — Jharkhand High Court (2026-02-19)
• VAIDYA V AND INFRASTRUCTURE PVT LTD THROUGH ITS AUTHORIZED REPRESENTATIVE VIVEK VINAYAKRAO VAIDYA v. STATE OF JHARKHAND — Jharkhand High Court (2025-11-20)
• RANJIT DEHRI v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-09-18)
• KUNDAN SINGH ALIAS KUNDAN KR.SINGH v. THE STATE OF JHARKHAND — Jharkhand High Court (2025-08-06)
• SHIV SHANKER URAON v. STATE OF JHARKHAND — Jharkhand High Court (2025-04-24)
• ASHIM KUMAR BISWAS v. STATE OF JHARKHAND — Jharkhand High Court (2025-01-23)
• ARUN MAHTO And ANR. v. STATE OF JHARKHAND — Jharkhand High Court (2025-01-23)
• CHHEDU ORAON And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2025-01-23)
• TIRAN MAHTO And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2025-01-23)
• PARMESHWAR RAM And ORS. v. STATE OF JHARKHAND — Jharkhand High Court (2025-01-23)