LexSRI ANANDA SEN, J
32,778 recorded High Court judgment(s) · 2016–2026
Open in Lexace · Search this judge's casesCourts
| Jharkhand High Court | 32778 |
Disposal nature
| Allowed | 9060 |
| Bail | 5131 |
| Disposed Off | 4781 |
| Dismissed | 3817 |
| Rejected | 3533 |
| Withdrawn | 3233 |
| Dismissed as Withdrawn | 918 |
| Dropped | 702 |
Recent judgments
- JASPAL SINGH v. THE STATE OF JHARKHAND THROUGH THE DEPUTY COMMISSIONER, EAST SINGHBHUM AT JAMSHEDPUR — Jharkhand High Court (2026-05-15)
- SURENDRA KUMAR DANGI v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- ASHOK SAH v. STEEL AUTHORITY OF INDIA LIMITED — Jharkhand High Court (2026-05-15)
- PRAKASH VERMA ALIAS OM PRAKASH VERMA ALIAS PRAKASH VERMA ALIAS OM PRAKASH VERMA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- JANA SMALL FINANCE BANK LIMITED THROUGH ITS AUTHORIZED OFFICER, MR. NEERAJ KUMAR v. THE STATE OF JHARKHAND, THROUGH THE DEPUTY COMMISSIONER CUM DISTRICT MAGISTRATE, RAMGARH — Jharkhand High Court (2026-05-15)
- MARKANDAY MISHRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- KALLU PASWAN ALIAS RAJU KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- SACHIN KUMAR v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)
- MARIYAM SURIN v. THE STATE BANK OF INDIA, THROUGH ITS MANAGING DIRECTOR AND CHIEF EXECUTIVE OFFICER — Jharkhand High Court (2026-05-15)
- RAJENDRA MISHRA v. THE STATE OF JHARKHAND — Jharkhand High Court (2026-05-15)