SREENIVAS HARISH KUMAR,VINEET KOTHARI

78 recorded High Court judgment(s) · 2017–2017

Courts

Disposal nature

Recent judgments

• S.S. KOMATAGAI v. SATANAHALLI RUDRESH S/O NAGARAJ — Karnataka High Court (2017-06-16)
• KARNATAKA STATE ROAD TRANSPORT CORPORATION, v. ASHOK S/O RUDRAGOUDA PATIL — Karnataka High Court (2017-06-16)
• THE DIVISIONAL CONTROLLER, v. AKKAMAHADEVI W/O SHARANAGOUDA AMARANNAVAR, — Karnataka High Court (2017-03-07)
• ICICI LOMBARD GENERAL INSURANCE CO.LTD., v. VEERABHADRA GOUDA S/O SIDDANNA GOUDA — Karnataka High Court (2017-03-07)
• THE DIVISIONAL CONTROLLER, v. SHARANAMMA W/O DODDAPPA BYALI, — Karnataka High Court (2017-03-07)
• AKKAMAHADEVI W/O SHARANAGOUDA AMARANNAVAR v. THE DIVISIONAL CONTROLLER — Karnataka High Court (2017-03-07)
• VEERABHADRAGOUDA S/O SIDDANAGOUDA v. LAKSHMANNA S/O LATE HANUMANTHAPPA — Karnataka High Court (2017-03-07)
• SUNANDA v. SHRI.S.B. BOMMANAHALLI, — Karnataka High Court (2017-02-23)
• SHRI.ABDUL REHMAN v. SHRI.N. JAYARAM, — Karnataka High Court (2017-02-23)
• THE LAND ACQUSITION OFFICER AND v. VISHNU S/O. VENKATESH KUSTAGI — Karnataka High Court (2017-02-23)