SREENIVAS HARISH KUMAR,VIJAYKUMAR A. PATIL

53 recorded High Court judgment(s) · 2024–2024

Courts

Karnataka High Court

DISMISSED	45
ALLOWED	4
Dismissed for Non-Prosecution	1
DISPOSED	1
ALLOWED AND REMANDED	1
Partly Allowed	1

THE STATE OF KARNATAKA v. DHARMAVEER SINGH — Karnataka High Court (2024-05-30)
MOHAMMED JABIR v. NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2024-03-12)
KUM. SHILPA SHREE v. THE STATE OF KARNATAKA — Karnataka High Court (2024-03-12)
STATE OF KARNATAKA v. M. S. KRISHNA — Karnataka High Court (2024-03-12)
STATE OF KARNATAKA v. SRI SANTHOSH SHETTY — Karnataka High Court (2024-03-12)
STATE OF KARNATAKA v. THIPPESWAMY @ THIPPESHI — Karnataka High Court (2024-02-22)
THE STATE OF KARNATAKA v. SHANKARAMAHADEV M — Karnataka High Court (2024-02-22)
THE STATE BY MANDYA EAST v. SRI SANTHOSH @ BATHAS — Karnataka High Court (2024-02-21)
KUM.LATHA C v. SRI. BHUTESHA @ BHUTARAJA — Karnataka High Court (2024-02-19)
STATE OF KARNATAKA v. MANJUNATHA G L — Karnataka High Court (2024-02-16)