SREENIVAS HARISH KUMAR,VENKATESH NAIK T

37 recorded High Court judgment(s) · 2023–2024

Courts

Disposal nature

Recent judgments

• SALAUDDEEN v. STATE BY NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2024-04-25)
• MALLIKA ALIAS v. STATE OF KARNATAKA — Karnataka High Court (2024-03-11)
• K POOJA v. STATE OF KARNATAKA — Karnataka High Court (2024-02-22)
• PRASHANTH. M v. STATE OF KARNATAKA — Karnataka High Court (2024-02-22)
• SHANAVAZ v. STATE BY OLD HUBBALI POLICE STATION BY NATIONAL INVESTIGATION AGENCY — Karnataka High Court (2024-02-16)
• KRISHNAMURTHY v. STATE OF KARNATAKA — Karnataka High Court (2024-02-09)
• ABDUL RAZAQ @ RAZAQ v. STATE BY RURAL POLICE STATION — Karnataka High Court (2024-02-09)
• THULUNADANDA A. ARUNA @ THIMMAIAH v. THE STATE OF KARNATAKA BY — Karnataka High Court (2024-02-09)
• NISHANTH @ NISHANTH KAVOOR v. THE STATE OF KARNATAKA BY — Karnataka High Court (2024-02-05)
• U R KANTHARAJU v. STATE BY MANDYA RURAL — Karnataka High Court (2024-01-30)