SREENIVAS HARISH KUMAR,UMESH M ADIGA

79 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

DISMISSED	34
DISPOSED	14
ALLOWED	14
Partly Allowed	10
ALLOWED AND REMANDED	3
Dismissal for Non Compliance of Office Objections	2
Dismissed for Non-Prosecution	2

M RAMANJANEYA @ RAMANJINI v. R VISHNU — Karnataka High Court (2025-03-14)
JAYASHREE JAYANTH v. N KRISHNASWAMY — Karnataka High Court (2025-03-14)
SHRI K V KANNAN v. SHRI R S SRINIVASAN — Karnataka High Court (2024-12-20)
STATE OF KARNATAKA BY v. ANTONY M P @ TOMY — Karnataka High Court (2024-12-04)
M/S RAJESH EXPORTS LIMITED v. THE RECOVERY OFFICER — Karnataka High Court (2024-12-04)
K SARAVANAN (A.E) v. BHAGIRATHI N M — Karnataka High Court (2024-11-06)
M/S CHANDAN EXPORTERS v. SRI SIDDANUR REVENNA SIDDAPPA AND CO — Karnataka High Court (2024-11-06)
SRI V NANJUNDAPPA v. SRI C.R.SRINATH — Karnataka High Court (2024-11-06)
THE STATE OF KARNATAKA v. N.S. ABOOBAKKAR — Karnataka High Court (2024-11-06)
STATE OF KARNATAKA v. RAGHAVENDRA — Karnataka High Court (2024-11-06)