SREENIVAS HARISH KUMAR,T. G. SHIVASHANKARE GOWDA

96 recorded High Court judgment(s) · 2024–2025

Courts

Karnataka High Court

DISMISSED	42
Partly Allowed	15
ALLOWED	12
DISPOSED	9
ALLOWED AND REMANDED	5
Dismissed for Non-Prosecution	4
Dismissal for Non Compliance of Office Objections	4
Abated	4

BHIMAGOUDA v. KUMARI PREETI — Karnataka High Court (2025-01-30)
SMT PRABHAVATI W/O BHARAMA AMBEWADI v. BAHUBALI S/O YALLAPPA HANAMANNAWAR — Karnataka High Court (2025-01-28)
K SRINIVASA S/O LT KAMMA SANNA HANUMANTHAPPA v. K PRAHALLADA S/O LT. .KKAMMAR SANNA HANUMANTHAPPA — Karnataka High Court (2024-12-20)
TOTAYYA ITAGIMATH S/O. FAKKIRAYYA, v. BASAVENNEVVA @ SHARADA — Karnataka High Court (2024-12-20)
M/S. DALMIA CEMENT (BHARAT0 LTD., v. SHRI.DANAPPA S/O MALLAPPA DALAL — Karnataka High Court (2024-12-18)
MANAGING DIRECTOR v. M.B. MULANI ENGINEERS and CONTRACTORS — Karnataka High Court (2024-12-18)
SMT. SWATI DATTARAM GAWADE v. BALACHANDRA SACHIDANAND GINDE (DECEASED) — Karnataka High Court (2024-12-18)
SMT.PARVATI W/O. PARASAPPA BYAKUD v. YALLAPPA S/O. AWWANNA BADROLLI — Karnataka High Court (2024-12-18)
SMT.BASAVVA @ BASAVANNEVVA v. GANGAMMA D/O. SHIVAYYA HIREMATH — Karnataka High Court (2024-12-16)
SHRI. SHRIKANT S/O. RAMANAGOUDA PATIL v. SMT. TULASAVVA URF TULASABAI — Karnataka High Court (2024-12-16)