SREENIVAS HARISH KUMAR,S RACHAIAH

220 recorded High Court judgment(s) · 2017–2024

Courts

Karnataka High Court

220

DISMISSED	101
Partly Allowed	42
ALLOWED	33
DISPOSED	11
DROPPED	10
Abated	8
ALLOWED AND REMANDED	7
Dismissed for Non-Prosecution	7

MALLAYYA v. PRAVIN — Karnataka High Court (2024-09-20)
ABDUL SAMAD @ SAMAD v. STATE OF KARNATAKA BY — Karnataka High Court (2024-07-19)
JEESHAN AHAMED @ JEESAN KHAN @ JEESAN v. STATE OF KARNATAKA — Karnataka High Court (2024-06-28)
H S SHIVAKUMAR @ SHIVU v. THE STATE BY KUSHALNAGAR CIRCLE POLICE — Karnataka High Court (2024-06-25)
VENKATESH v. DODDABELAVANGALA STATION — Karnataka High Court (2024-06-20)
PAKEERAYYA @ PRAKASH v. THE STATE OF KARNATAKA — Karnataka High Court (2024-06-05)
PRAMODHKUMAR.N @ PRAMODA v. STATE OF KARNATAKA BY — Karnataka High Court (2024-06-05)
ANAND KUMAR @ KUMAR v. STATE OF KARNATAKA — Karnataka High Court (2024-06-05)
MALLAPPA v. THE STATE OF KARNATAKA — Karnataka High Court (2024-06-05)
SRI. SIDDARAJU v. STATE OF KARNATAKA BY — Karnataka High Court (2024-04-25)