SREENIVAS HARISH KUMAR,RAVI MALIMATH

123 recorded High Court judgment(s) · 2018–2018

Courts

Karnataka High Court

123

DISMISSED	70
DROPPED	24
ALLOWED	11
DISPOSED	7
Partly Allowed	4
REJECTED	3
ALLOWED AND REMANDED	2
Dismissed for Non-Prosecution	1

SMT CHITRABAI v. RAMCHANDER — Karnataka High Court (2018-09-25)
ALLAUDDIN v. THE PRINCIPAL SECRETARY AND ORS — Karnataka High Court (2018-07-13)
KIRAN S/O SIDDAPPA MANTAGI AND ANR v. SHRI R. VENKATESH — Karnataka High Court (2018-07-13)
THE DIVISIONAL MANAGER, THE ORIENTAL v. VINAYAK AND ANR — Karnataka High Court (2018-07-13)
SRI VEERANNA v. THE STATE OF KARNATAKA — Karnataka High Court (2018-07-13)
THE MANAGING DIRECTRO NEKRTC AND ANR v. SHANTKUMAR AND ORS — Karnataka High Court (2018-07-12)
MAHESH v. DR.P.C.JAFFER I.A.S AND ANR — Karnataka High Court (2018-07-12)
SHRIRAM GENERAL INSURANCE CO.LTD., v. REHANA SULTANA W/O LATE DAWALSAB — Karnataka High Court (2018-07-12)
SMT. MANJULA W/O LAXMANSA BAKALE v. LAXMANASA DEVENDRASA BAKALE — Karnataka High Court (2018-07-12)
THE STATE OF KARNATAKA AND ORS v. MAHESH S/O MALLAHARAO — Karnataka High Court (2018-07-12)