SREENIVAS HARISH KUMAR,RAGHVENDRA S. CHAUHAN

203 recorded High Court judgment(s) · 2016–2017

Courts

Karnataka High Court

203

DISMISSED	93
Dismissed for Non-Prosecution	44
ALLOWED	27
Partly Allowed	14
DISPOSED	9
DROPPED	8
IA/Memo/VK/OP in disposal	2
ALLOWED AND REMANDED	2

VITTAVVA W/O DEVENDRA JAKKANNAVAR, v. DEVENDRA S/O DWARAPAL JAKKANNAVAR, — Karnataka High Court (2017-02-01)
THE NEW INDIA AASURANCE CO., LTD., v. YAMANAPPA BABU TOLI, — Karnataka High Court (2017-01-25)
SRI.PRASHANTH V. DONGRE, v. STATE OF KARNATAKA, — Karnataka High Court (2017-01-25)
SRI.SHASHIDHAR v. SRI.PANDURANG H. RANE, — Karnataka High Court (2017-01-25)
YAMANAPPA BABU TOLI v. MANISH S/O PRAKASH HALEMANI — Karnataka High Court (2017-01-25)
THE NEW INDIA ASSURANCE CO., LTD., v. SHIVAPPA S/O MALLAPPA GUNDALI — Karnataka High Court (2017-01-25)
RAJU S/O YALLAPPA VADDETAVAR v. SHARMISTHA W/O AMAR MAHAGAONKAR — Karnataka High Court (2017-01-25)
NEELAMMA W/O LATE CHOUDAPPA v. THE DEPOT MANAGER — Karnataka High Court (2017-01-25)
MALLAPPA NANA KADAM v. DAYANAND RAGHUNATH PATIL — Karnataka High Court (2017-01-25)
SMT.H.M. JALAJAKSHMAMA v. UNION OF INDIA — Karnataka High Court (2017-01-25)