SREENIVAS HARISH KUMAR,P.N.DESAI

84 recorded High Court judgment(s) · 2020–2023

Courts

Disposal nature

Recent judgments

• RAMUDU S/O SANNA BASAPPA H/O GANGAMMA v. K. JAYANTH KUMAR S/O LATE MEGHARAJ @ KUSHALCHAND — Karnataka High Court (2023-03-17)
• SHRI. KIRASA S/O. KRISHNASA KATHARE v. STATE OF KARNATAKA — Karnataka High Court (2023-01-13)
• KUM.SOUMYA v. SRI.HALAPPA SIDDAPPA PUJARI, — Karnataka High Court (2021-04-21)
• SANGAPPA S/O HASANAPPA MALENNAVAR v. THE COMMISSIONER FOR — Karnataka High Court (2021-03-31)
• MANAYYANA MATH TRUST, v. K.K. KATHARE — Karnataka High Court (2021-03-23)
• SHRI.KHIRASA S/O. KRISHNASA KATHARE v. STATE OF KARNATAKA — Karnataka High Court (2021-03-23)
• EKANATHSA S/O ARJUNSA IRKAL v. YALLANSA S/O NARAYANSA IRKAL — Karnataka High Court (2021-03-23)
• SRI.AMBASA v. THE JOINT DIRECTOR OF LAND RECORDS — Karnataka High Court (2021-03-23)
• SHRI.KHIRASA S/O LATE KRISHNASA KATHARE v. STATE OF KARNATAKA — Karnataka High Court (2021-03-23)
• YALLANSA S/O NARAYANSA IRKAL v. AMBASA S/O BHIMASA IRKAL — Karnataka High Court (2021-03-23)