SREENIVAS HARISH KUMAR,MOHAMMAD NAWAZ

82 recorded High Court judgment(s) · 2019–2020

Courts

Karnataka High Court

DISMISSED	48
DROPPED	10
ALLOWED	9
DISPOSED	5
Partly Allowed	4
ALLOWED AND REMANDED	4
Dismissed for Non-Prosecution	2

SIDDALING S/O PEERAPPA KARBAL v. THE STATE THROUGH NELOGI P.S. — Karnataka High Court (2020-01-30)
KASHIBAI W/O MALLAPPA @ MALLIKARJUN v. THE STATE THROUGH — Karnataka High Court (2019-12-19)
HYDERABAD KARNATAKA DEVELOPMENT AND ORS v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-12-11)
NAVODAYA DENTAL COLLEGE AND ORS v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-12-11)
AL-BADAR RURAL DENTAL COLLEGE AND ORS v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-12-11)
HYDERABAD KARNATAKA DEVELOPMENT v. THE STATE OF KARNATAKA MEDICAL EDUCATION AND ORS — Karnataka High Court (2019-11-29)
M/S G.G. GUGWAD TOBACCONISTS, v. THE ADDITIONAL COMMISSIONER OF COMMERCIAL TAXES — Karnataka High Court (2019-11-29)
SRI VIKRAM R. NAYAK v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-11-29)
MD. HUSSAIN S/O HASSAN SAB AYYA KATKATE v. THE STATE OF KARNATAKA — Karnataka High Court (2019-11-29)
SATISH GUDDE S/O NAMDEV v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-11-29)