SREENIVAS HARISH KUMAR,K. V. ARAVIND

51 recorded High Court judgment(s) · 2025–2025

Courts

Disposal nature

Recent judgments

• MR. NAGESH v. STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
• THEERTHA v. STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
• KEERTHI M E @ SMILE v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-25)
• SATISH v. THE STATE BY — Karnataka High Court (2025-04-25)
• SRI. MOHAMMED SAKLIN v. STATE BY AZAD NAGAR POLICE STATION — Karnataka High Court (2025-04-25)
• SATHISHA v. THE STATE OF KARNATAKA — Karnataka High Court (2025-04-09)
• SRI MANJUNATH P v. STATE OF KARNATAKA — Karnataka High Court (2025-04-09)
• P MANJUNATH v. STATE OF KARNATAKA — Karnataka High Court (2025-04-09)
• GURRAIAH @CHITTIBABU v. STATE OF KARNATAKA — Karnataka High Court (2025-04-09)
• MR SUNIL ABRAHAM v. MS REETH ABRAHAM — Karnataka High Court (2025-03-21)