LexSREENIVAS HARISH KUMAR,K.S. HEMALEKHA
51 recorded High Court judgment(s) · 2025–2025
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 51 |
Disposal nature
| DISMISSED | 43 |
| ALLOWED | 3 |
| Dismissed for Non-Prosecution | 2 |
| ALLOWED AND REMANDED | 1 |
| Abated | 1 |
| DISPOSED | 1 |
Recent judgments
- MS SUJA JONES MAZURIER v. STATE OF KARNATAKA — Karnataka High Court (2025-06-05)
- THE STATE OF KARNATAKA v. SIDDALINGAPPA — Karnataka High Court (2025-04-29)
- SYED ABBAS v. NATIONAL INVESTIGATING AGENCY — Karnataka High Court (2025-04-29)
- SRI M V GANESHA PRASAD v. SRI M L VASUDEVA MURTHY — Karnataka High Court (2025-04-29)
- ASIM SHARIFF v. P VIKRAMAN — Karnataka High Court (2025-04-29)
- MOHAMMED ADIL C v. NATIONAL INVESTIGATING AGENCY — Karnataka High Court (2025-04-29)
- ANIRUDH RAJAN v. STATE OF KARNATAKA — Karnataka High Court (2025-04-29)
- STATE OF KARNATAKA v. KIRAN KUMAR — Karnataka High Court (2025-04-29)
- THE STATE OF KARNATAKA v. SIDDAPA — Karnataka High Court (2025-04-29)
- THE STATE OF KARNATAKA v. VIKESH — Karnataka High Court (2025-04-29)