LexSREENIVAS HARISH KUMAR,HEMANT CHANDANGOUDAR
92 recorded High Court judgment(s) · 2019–2019
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 92 |
Disposal nature
| DISMISSED | 51 |
| DROPPED | 10 |
| Partly Allowed | 9 |
| ALLOWED | 9 |
| ALLOWED AND REMANDED | 5 |
| DISPOSED | 4 |
| Dismissed for Non-Prosecution | 3 |
| IA/Memo/VK/OP in disposal | 1 |
Recent judgments
- SMT. ROOPAVATI W/O RAMESH N. DHARAJWADI v. JAGADISH AND ORS — Karnataka High Court (2019-12-20)
- MAHALAXMI AND ORS v. DR. A.S. DESHPANDE AND ANR — Karnataka High Court (2019-12-20)
- ANSARI ABDUR RAHMAN RAIS AHMAD v. THE VICE CHANCELLOR AND ORS — Karnataka High Court (2019-12-20)
- SHARANAPPA S/O NAGAPPA AND ANR v. THE CHIEF ENGINEER AND ORS — Karnataka High Court (2019-12-20)
- THE EXECUTIVE ENGINEER v. THE ASSISTANT COMMISSIONER AND ORS — Karnataka High Court (2019-12-19)
- VIJAYKUMAR S/O HANUMANTHRAO MASKALE v. THE STATE OF KARNATAKA AND ORS — Karnataka High Court (2019-12-19)
- THE ORIENTAL INSURANCE CO LTD v. STATE OF KARNATAKA BY THE CHIEF ENGINEER — Karnataka High Court (2019-12-19)
- CHANDAMMA v. SHIVALINGAPPA AND ORS — Karnataka High Court (2019-12-19)
- THE EXECUTIVE ENGINEER v. THE ASSISTANT COMMISSIONER AND ORS — Karnataka High Court (2019-12-19)
- THE EXECUTIVE ENGINEER v. THE ASSISTANT COMMISSIONER AND ORS — Karnataka High Court (2019-12-19)