SREENIVAS HARISH KUMAR,G BASAVARAJA

70 recorded High Court judgment(s) · 2023–2025

Courts

Disposal nature

Recent judgments

• SRI UMAR FAROOQ @ UMAR UL FAROOQ v. NIA — Karnataka High Court (2025-06-12)
• STATE BY INSPECTOR OF POLICE, v. NINGANNA — Karnataka High Court (2025-06-02)
• SUHAIL BASHA v. NATIONAL INVESTIGATING AGENCY MINISTRY OF HOME AFFAIRS — Karnataka High Court (2024-01-25)
• THE STATE OF KARNATAKA v. RAJEEVALOCHANABABU — Karnataka High Court (2023-11-10)
• THE STATE v. DR RENUKA PRASAD — Karnataka High Court (2023-09-27)
• STATE OF KARNATAKA v. SRI RAMESH — Karnataka High Court (2023-07-28)
• STATE OF KARNATAKA v. UMESHA — Karnataka High Court (2023-07-28)
• STATE OF KARNATAKA v. SRI DEVANDIRA BASAPPA @ DHANU — Karnataka High Court (2023-07-27)
• MOHAMMED MUDDASSIR KALEEM v. NATIONAL INVESTIGATING AGENCY — Karnataka High Court (2023-07-26)
• STATE OF KARNATAKA v. NAGENDRA B — Karnataka High Court (2023-07-26)