LexSREENIVAS HARISH KUMAR,E.S.INDIRESH
253 recorded High Court judgment(s) · 2020–2024
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 253 |
Disposal nature
| DISMISSED | 98 |
| DISPOSED | 64 |
| Partly Allowed | 56 |
| ALLOWED | 15 |
| ALLOWED AND REMANDED | 10 |
| Abated | 4 |
| Dismissed for Non-Prosecution | 3 |
| DROPPED | 2 |
Recent judgments
- THE EXECUTIVE ENGINEER v. SRI A NARAYANA REDDY S/O ANNAJI GURU BASAVANA GOUDA — Karnataka High Court (2024-12-12)
- THE EXECUTIVE ENGINNER v. R PRAHALLADA REDDY SINCE DECEASED BY HIS LRS SMT RADHAMMA W/O PRAHALLADDA REDDY — Karnataka High Court (2024-12-12)
- SRI THIPPANNA v. SECRETARY TO GOVERNMENT — Karnataka High Court (2022-09-02)
- SRI THIPPANNA v. SECRETARY TO GOVERNMENT — Karnataka High Court (2022-09-02)
- THE SPECIAL LAND v. MAKTUMSAB S/O DADUSAB CHOPADAR — Karnataka High Court (2022-06-23)
- SHRI PARASHRAM GOVIND YALLURKAR, v. SMT. KIRTI W/O PARASHRAM YALLURKAR, — Karnataka High Court (2021-04-23)
- SUSHMA @ SUJATA DODDABASANNAVAR v. SHAMBHULING S/O ISHWARAPPA DODDABASANNAVAR — Karnataka High Court (2021-04-22)
- PADMA W/O LATE VEERANJINEYULU, v. RAMANJALI NAIDU S/O SUDHAKAR, — Karnataka High Court (2021-04-22)
- THIPANNA S/O GADIGAPPA NARAYANPUR v. J.RAVI SHANKAR — Karnataka High Court (2021-04-22)
- THE STATE OF KARNATAKA v. L.MAHANTESH GOWDA S/O. B.RAJE GOWDA — Karnataka High Court (2021-04-22)