LexSREENIVAS HARISH KUMAR,A.S.BOPANNA
203 recorded High Court judgment(s) · 2014–2018
Open in Lexace · Search this judge's casesCourts
| Karnataka High Court | 203 |
Disposal nature
| DISPOSED | 150 |
| Dismissed for Non-Prosecution | 23 |
| DISMISSED | 17 |
| Partly Allowed | 5 |
| ALLOWED | 4 |
| IA/Memo/VK/OP in disposal | 3 |
| ALLOWED AND REMANDED | 1 |
Recent judgments
- DR. SUJAY H. S. v. DIRECTORATE GENERAL OF HEALTH SERVICES (DGHS) — Karnataka High Court (2018-10-26)
- MR. JATHIN JAGADISH v. STATE OF KARNATAKA — Karnataka High Court (2018-10-25)
- CANARA BANK v. N.G. SUBBARAYA SETTY — Karnataka High Court (2018-10-25)
- SRI VINAY BABU v. SMT S MADHAVI — Karnataka High Court (2018-10-25)
- SRI N UMASHANKAR v. SMT M DHANALAKSHMI — Karnataka High Court (2018-10-25)
- MR. DEENRAJ GATTY v. MRS. SHRUTHI GATTY — Karnataka High Court (2018-10-25)
- SRI VINAY BABU v. SMT S MADHAVI — Karnataka High Court (2018-10-25)
- SMT MYTHREYI v. SRI NAGARAJ — Karnataka High Court (2018-10-25)
- PUSHPALATHA N V v. V PADMA — Karnataka High Court (2018-10-25)
- THE STATE OF KARNATAKA v. P. G. G. PEREIRA — Karnataka High Court (2018-10-23)