SREENIVAS HARISH KUMAR,A S BOPANNA

24 recorded High Court judgment(s) · 2018–2018

Courts

Disposal nature

Recent judgments

• BHAGWAN S/O SUREBHA JURALE AND ORS v. HRISHIKESH S/O DILIP KALBHOR AND ANR — Karnataka High Court (2018-06-29)
• SAVITABAI W/O LATE SANJIVKUMAR AND ORS v. SOMANATH S/O ANNAPPA HARKUDE AND ORS — Karnataka High Court (2018-06-28)
• THE EXECUTIVE ENGINEER(ELE) v. THE LAO AND AC, INDI AND ORS — Karnataka High Court (2018-06-28)
• THE COMMISSIONER AND ORS v. SMT.MALLAVVA W/O CHAYAPPA AND ORS — Karnataka High Court (2018-06-28)
• THE KARNATAKA HOUSING BOARD v. SHRI SHANTVEER S/O BABANNA JANGAMSHETTY AND ORS — Karnataka High Court (2018-06-28)
• THE GENERAL MANAGER v. SHARNAPPA S/O RAMANNA KHANDGOND AND ORS — Karnataka High Court (2018-06-28)
• M/S SHINE ELECTRICAL v. THE MUNICIPAL COMMISSIONER — Karnataka High Court (2018-06-28)
• SHRIRAM GENERAL INSURANCE CO.LTD., v. NINGAMMA W/O SHIVAPPA KANAKAGIRI AND ORS — Karnataka High Court (2018-06-28)
• N DASHRATH WADI v. SRI SRINIVASULU IFS — Karnataka High Court (2018-06-28)
• THE RELIANCE GENERAL INSURANCE CO.LTD. v. SVITABAI W/O LATE SANJIVKUMAR AND ORS — Karnataka High Court (2018-06-28)